Rajasthan High Court - Jaipur
Pooran Mal Gupta vs State Of Raj And Ors on 22 April, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH SB Civil Writ Petition No. 8983/2009 Pooran Mal Gupta Vs. State of Rajasthan & ors. DATE OF ORDER : 22/04/2011 HON'BLE MR. JUSTICE AJAY RASTOGI Mr. Bhanwari Sharma, for petitioner.
Counsel, on instructions, submits that the instant petition has become infructuous. The petition is dismissed as prayed for. [AJAY RASTOGI], J.
Raghu/8983-CW-2009-Final.doc