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Rajasthan High Court - Jaipur

Pooran Mal Gupta vs State Of Raj And Ors on 22 April, 2011

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JAIPUR BENCH

  	SB Civil Writ Petition No. 8983/2009
Pooran Mal Gupta  Vs. State of Rajasthan & ors.

DATE OF ORDER     :      22/04/2011
HON'BLE MR. JUSTICE AJAY RASTOGI

Mr. Bhanwari Sharma, for petitioner.

Counsel, on instructions, submits that the instant petition has become infructuous. The petition is dismissed as prayed for. [AJAY RASTOGI], J.

Raghu/8983-CW-2009-Final.doc