Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] NCT Delhi - Subsection Section 6(1) in The Delhi Prevention of Food Adulteration Rules, 2002 (1)The fees payable for the grant of licence to manufacture or distribute or deal in food articles at the commencement of these rules shall be such as are shown in the Schedule I.
