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[Cites 0, Cited by 0] [Section 11(17)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(17)(b) in Rajasthan Forest (Settlement) Rules, 1958

(b)If paid for in land, the assessment of the land should be equal to the annual value of the commuted right as estimated by the Forest Settlement Officer.