Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(6)] [Section 55] [Entire Act]

State of Manipur - Subsection

Section 55(6)(e) in Manipur Value Added Tax Act, 2004

(e)description, quantity, volume and value of goods sold inclusive of tax charged thereon;