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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(xvi) in The Punjab Village Common Lands (Regulation) Rules, 1964

(xvi)Leasing out for the purposes of abadi to a family having insufficient housing accommodation or for the purpose of industrial project approved by the Government;