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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Odisha - Subsection

Section 89(1) in The Orissa Municipal Employees' Pension Rules, 1989

(1)Where the Chairman of the concerned Council has received an intimation regarding the death of a retired employee who was in receipt of pension, he shall ascertain whether any family pension is payable in respect of the deceased pensioner :Provided that the Chairman may, when he considers it necessary, so to do, consult the Director.