Punjab-Haryana High Court
M/S Ansal Housing And Estates (P) Ltd vs The State Of Haryana And Another on 1 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 244 of 2009 (O&M)
M/s Ansal Housing and Estates (P) Ltd.
...... Appellant
Versus
The State of Haryana and another
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Sanjay Viz, Advocate for the appellant.
Mr. Ashish Gupta, AAG, Haryana. Mr. Raghujeet Singh Madan, Advocate, for HUDA. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1824 of 2006, titled Sudama and others Versus The State of Haryana and another.
(RAJESH BINDAL) 01.10.2010 JUDGE sarita