Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(4)(g) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994 (g)that the institution has properly equipped laboratory, and where necessary a museum, if recognition is sought in branch of experimental science;