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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(c) in The Maharashtra Medical Practitioners Act, 1961

(c)to prescribe a code of ethics for regulating the professional conduct of registered [* * * *] [The words 'and enlisted.' Were deleted by Maharashtra 30 of 1979, Section 5(b).] practitioners;