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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(iii) in The Rajasthan Municipal (Subordinate and Ministerial Service) (Revised Pay Scales) Rules, 1971

(iii)who was appointed on or after 24-11-63 temporarily but possesses requisite qualifications prescribed for the post on which he was initially appointed :