Section 32(4) in The Orissa Chit Funds Rules, 1985
(4)Particulars of the chit-(i)Number and date of registration of the chit agreement;(ii)Office where the chit agreement was registered;(iii)The chit amount ;(iv)The total number of tickets;(v)The number of subscribers and the number of tickets subscribed by each subscriber ;(vi)The number of non-prized subscribers on the date of the petition; and(vii)The number of unpaid prized subscribers, if any.
