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State of Bihar - Section

Section 94 in Management and Working of the Forests

94. Examination of accounts and vouchers outstandings and liabilities.

- The relieving officer must see that all office books are posted upto date, and in the case of cash and stock accounts that the needful vouchers of receipts and issues belonging to the accounts of the current month are made over to him. The relieving officer will make himself acquainted with all outstandings and liabilities on account of the department, and state that he has done so.