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[Cites 0, Cited by 0] [Section 329(1)] [Section 329] [Entire Act]

Union of India - Subsection

Section 329(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)The standard required for the maintenance of "Very Good" Conduct is not the same as that for an award of "V.G." character, but is a higher and more exacting one. To maintain the standard a sailor must have conducted himself with sobriety, diligence and attention.