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Delhi High Court - Orders

Kartar Singh Tanwar vs The Speaker Legislative Assembly Govt. ... on 10 July, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~46
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 14619/2024, CM APPL. 61381/2024
                                    KARTAR SINGH TANWAR                     .....Petitioner
                                                                  Through:            Mr. Jayant Mehta, Sr. Adv., Mr.
                                                                                      Neeraj, Mr. Satya Ranjan Swain, Mr.
                                                                                      Kautilya Birat, Mr. Rudra Paliwal,
                                                                                      Mr. Sanjay Pal, Mr. Ankush Kapoor,
                                                                                      Mr. Soumyadip Chakraborty, Mr.
                                                                                      Sachin Saraswat, Mr. Mohit Joshi and
                                                                                      Mr. Vikramaditya Singh, Advs.
                                                 versus
                                    THE SPEAKER LEGISLATIVE ASSEMBLY GOVT. OF NCT OF
                                    DELHI & ANR.                              .....Respondent
                                                 Through: Mr. Sameer Vashisht, SC (Civil),
                                                          GNCTD.
                                                          Mr. Rishikesh Kumar, ASC, Ms.
                                                          Sheenu Priya, Mr. Vikas Saini, Mr.
                                                          Atik Gill and Mr. Sudhir, Advs. for
                                                          GNCTD.
                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                                  ORDER

% 10.07.2025 The Court has not assembled today as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.

Re-notify on 23.09.2025.

BY ORDER COURT MASTER JULY 10, 2025/uk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/07/2025 at 22:58:30