Supreme Court - Daily Orders
The State Of Rajasthan vs Manish Sharma on 4 May, 2018
Bench: Abhay Manohar Sapre, A.M. Khanwilkar
ITEM NO.23+52 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14192/2018
(Arising out of impugned final judgment and order dated 29-09-2016
in DBCSAW No. 616/2014 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
THE STATE OF RAJASTHAN & ORS. Petitioner(s)
VERSUS
MANISH SHARMA Respondent(s)
(FOR ADMISSION and I.R. and IA No.59770/2018-CONDONATION OF DELAY
IN FILING and IA No.59775/2018-EXEMPTION FROM FILING O.T.)
WITH
Item No.52
SLP (CIVIL) Diary No(s). 14189/2018
Date : 04-05-2018 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Kunal Verma, Adv.
Mrs. Yugandhara Pawar Jha, Adv.
Mr. Piyush Bhardwaj, Adv.
Mr. Milind Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on application(s) for condonation of delay as well as on the Special Leave Petitions.
Signature Not Verified(SONALI SAUND) Digitally signed by SONALI SAUND Date: 2018.05.08 (TAPAN KUMAR CHAKRABORTY) SENIOR PERSONAL ASSISTANT 10:16:19 IST Reason: COURT MASTER