Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 108 in The Assam Excise Rules, 2016 108. Validity of certificate of registration. - A certificate of registration granted under sub-rule (1) of rule 107 shall be valid till 31st day of March next following and shall be renewed for a period of one year at a time on payment of prescribed fees.
