Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 243C(5)] [Section 243C] [Entire Act] State of Rajasthan - Subsection Section 243C(5)(a) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008. (a)a Panchayat at the village level shall be elected in such manner as the Legislature of a State may, by law, provide; and