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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(2)A copy of any entry in the register purporting to be maintained by the Board and certified as such by an officer authorised by the Board, shall be admitted in evidence in all Courts and in all proceedings without further proof or production of the original.