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State of Rajasthan - Section

Section 24 in The Rajasthan Legal Assistance (Scheduled Castes and Scheduled Tribes) Rules, 1969

24. Turi

IV. In sunnel Area of Jhalawar District.
1. Bagri or Hagdi 2. Balai
3. Banchada 4. Barahar or Basod
5. Barghunda 6. Bodia
7. Bhangi or Mehtar 8. Bhanumati
9. Chamar, Bairwa, Bhami, Jatava 10. Chidar
11. Dhanuk 12. Dhed
13. Dom 14. Kanjar
15. Khatik 16. Koli or kori
17. Kotwal 18. Mahar
19. Mang or Mang Garodi 20. Meghwal
21. Nat, Kalbelia, or Sapera 22. Pardhi
23. Pasi 24. sansi
25. Zamral