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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(2)(c) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(c)The nature and type of programs of study and research to be undertaken in the University during a period of the next five years;