Madhya Pradesh High Court
Divyansh Puri Disciple Shri Sandeep ... vs Mahesh Chand Goswami on 14 August, 2023
Author: Roopesh Chandra Varshney
Bench: Roopesh Chandra Varshney
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
CR No. 579 of 2023
(DIVYANSH PURI DISCIPLE SHRI SANDEEP PURI AGE 11 YEAR OCCUPATION MAHANT MINOR UNDER
GUARDIANSHIP OF Vs MAHESH CHAND GOSWAMI AND OTHERS)
Dated : 14-08-2023
Shri Santosh Agrawal, learned counsel for the petitioner.
Shri Ramadhar Chaubey, learned GA for the respondent No.10/State.
Issue notice to the respondents No.1 to 9 on payment of process fee by registered AD as well as ordinary mode. Process fee be paid within seven working days.
Notices be made returnable within four weeks. List thereafter.
(ROOPESH CHANDRA VARSHNEY) JUDGE shivani Signature Not Verified Signed by: SHIVANI SINGH RAJPUT Signing time: 16-08-2023 10:07:45 AM