Calcutta High Court (Appellete Side)
Court No. 1 Swapan Kumar Das & Ors vs Kolkata Municipal Corporation & Ors on 6 June, 2014
1
M. A. T. 1510 OF 2013
06.06.14
ag/ab Sl. No. 82 Court No. 1 Swapan Kumar Das & Ors.
-vs-
Kolkata Municipal Corporation & Ors. Mr. Biswajit Mukherjee Mr. Fazlul Haque - for the Municipality None is present to prosecute the matter. The learned counsel for the Municipality is present.
Consequently, the appeal is dismissed for want of prosecution. (Joymalya Bagchi, J.) (Arun Mishra, Chief Justice)