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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(g) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(g)"Maintain" with its grammatical variations and cognate expressions includes the fencing, covering, repairing, restoring and cleaning of a protected monument and the doing of any act which may be necessary for the purpose of preserving a protected monument or creating an ambience conducive to it or securing convenient access thereto.