Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(d) in The Central Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2010

(d)"Short Term Buy-Short Term Sell contract" means a contract where the duration of the power purchase agreement and power sale agreement is less than one year;