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State of Gujarat - Section

Section 19 in Swarnim Gujarat Sports University Act, 2011

19. Academic Council.

(1)The Academic Council of the University shall consist of the following members, namely: -
(i)the Vice-Chancellor, who shall be the Chairman of the Academic Council;
(ii)two academicians or professionals, to be nominated by the Board;
(iii)two academicians or professionals in the field of physical education and sports sciences, to be nominated by the Board;
(iv)the Directors of the University;
(v)one Dean of the University, by rotation, to be nominated by the Vice-Chancellor;
(vi)one Head Coach, by rotation, to be nominated by the Vice-Chancellor; and
(vii)one professor from each faculty or University department, by rotation, to be nominated by the Vice-Chancellor.
(2)The Registrar shall be the Secretary of the Council.
(3)The term of office of the members nominated under clauses (ii), (iii), (v), (vi) and (vii) of sub-section (1) shall be three years.