Calcutta High Court
Modula India vs Kamakhya Singhdeo on 28 November, 2013
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
Original Side
Present :
The Hon'ble Justice Debasish Kar Gupta
And
The Hon'ble Justice Ishan Chandra Das
November 28, 2013
APD 398 of 2012
CS 568 of 1979
Modula India
Vs.
Kamakhya Singhdeo
Mr. Amitava Das, Advocate with
Mr. Raj Kumar Gupta, Advocate for the appellant
Mr. Moloy Ghosh, Advocate with
Mr. Raja Basu Chowdhury, Advocate for the respondent
The Court :- On the prayer made on behalf of the appellant, the hearing of this matter stands adjourned to December 5, 2013.
(Debasish Kar Gupta, J.) (Ishan Chandra Das, J.) ANC.