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[Cites 0, Cited by 0] [Section 137(1)] [Section 137] [Entire Act]

Union of India - Subsection

Section 137(1)(d) in The Sikh Gurdwaras Act, 1925

(d)the names of all offices connected with the gurdwaras to which any salary, emoluments or perquisite is attached and the nature, period and conditions of service in each case;