Karnataka High Court
Mr Kasargod Mohammed Haneef vs Mrs Shaheela P P on 5 December, 2025
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NC: 2025:KHC:51277
WP No. 9354 of 2021
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 5TH DAY OF DECEMBER, 2025
BEFORE
THE HON'BLE MS. JUSTICE TARA VITASTA GANJU
WRIT PETITION NO. 9354 OF 2021 (GM-CPC)
BETWEEN:
1. MR. KASARGOD MOHAMMED HANEEF,
AGED ABOUT 53 YEARS,
SON OF ABDUL KHADER,
GF-12, INLAND EVERGLADES APT.,
DASARAHALLI, BENGALURU-560 024.
2. MR. GHANI HANEEF,
AGED ABOUT 50 YEARS,
SON OF ABDUL GHANI,
NO.25/1A, MILLERS ROAD CROSS,
BENSON TOWN,
BENGALURU-560 042.
...PETITIONERS
(BY SRI. V.B.SHIVAKUMAR., ADVOCATE [ABSENT])
AND:
Digitally signed by S
NOORUNNISABEGUM
Location: HIGH
COURT OF MRS. SHAHEELA.P.P.
KARNATAKA,
BENGALURU AGED ABOUT 56 YEARS,
WIFE OF C.M.IBRAHIM,
NO.81, BENSON CROSS ROAD,
BENSON TOWN,
BENGALURU-560 046.
REPRESENTED BY HER GPA HOLDER/SON,
MR.C.M.FAIZ MOHAMMED,
AGED ABOUT 36 YEARS,
SON OF C.M.IBRAHIM.
...RESPONDENT
(SERVED AND UNREPRESENTED)
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NC: 2025:KHC:51277
WP No. 9354 of 2021
HC-KAR
THIS W.P. FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO SETTING ASIDE THE
ORDER DATED 17.04.2021 AND CONSIDER GRANTING
INTERIM ORDER OF INJUNCTION AS SOUGHT FOR IN
I.A.NO.1/2021 , I.A.NO.2/2021 AND I.A.NO.3/2021 AGAINST
THE RESPONDENT, PENDING CONSIDERATION OF
O.S.NO.2574/2021 ON THE FILE OF HONBLE XLIV ADDL.CITY
CIVIL AND SESSIONS JUDGE, BANGALORE CITY, (CCH-45)
AND ETC.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORAL ORDER
1. None appears for the petitioner despite the matter being called out twice today.
2. On the last date of hearing as well as petitioner sought for adjournment. At his request the matter was listed today.
3. Learned counsel for the respondent submits that the petitioner has obtained an interim order granting stay of the proceedings before the trial Court almost four years ago and is thereafter delaying the adjudication of the matter.
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NC: 2025:KHC:51277 WP No. 9354 of 2021 HC-KAR
4. It seems that the petitioner is not interested in prosecuting this case.
5. The petition is accordingly dismissed in default and for non-prosecution. All pending applications stand closed.
Sd/-
(TARA VITASTA GANJU) JUDGE TIN List No.: 1 Sl No.: 26