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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Agricultural Holdings (Census) Act, 1957.

7. Repeal of Andhra Pradesh Ordinance III of 1957:.

(1)The Andhra Pradesh Agricultural Holdings (Census) Ordinance, 1957 (Ordinance III of 1957) is hereby repealed.
(2)Any rules made, notifications issued, orders passed, action taken or thing done in the exercise of any power conferred by or under the said Ordinance shall be deemed to have been made, issued, passed, taken or done in the exercise of the powers conferred by or under this Act.