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[Cites 0, Cited by 0] [Section 155(4)] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(4)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)after informing the Station Master of the block station at other end, the StationMaster on duty receiving such information shall also inform the Station Master on duty of the notice station on approved means of communication and to the Controller or the centralised traffic control Operator under exchange of Private Number.