Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 27 in The Multi-State Co-Operative Societies Act, 2002

27. Educational course for members.—

(1)Every multi-State co-operative society shall organise co-operative education programmes for its members, directors and employees.
(2)Every multi-State co-operative society may provide funds for such co-operative education programmes.