Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(3)(h) in Kerala Apartment Ownership Act, 1983

(h)election of a President from among the members of the Managing Committee who shall preside over the meetings of such Committee of the Association of apartment owners;