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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(3) in The Factories Act, 1948

(3)Where all the adult workers in a factory are required to work during the same periods, the manager of the factory shall fix those periods for such workers generally. tc "(3) Where all the adult workers in a factory are required to work during the same periods, the manager of the factory shall fix those periods for such workers generally."