Section 9 in West Bengal Inland Fisheries Rules, 1985
9. Apportionment amongst co-sharers or co-owners.
The rent payable under rule 8 shall be apportioned by the competent authority to each co-sharer or co owner in accordance with the nature and extent of share or interest held by each suer co-sharer or co-owner as the case may be after making necessary local enquiry.
