Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 349] [Entire Act] State of Tamilnadu - Subsection Section 349(7) in Chennai City Municipal Corporation Act, 1919 (7)(a)[Omitted by section 85 of Tamil Nadu Act 28 of 1978.](b)for the licensing of plumbers and fitters, and for, the compulsory employment of licensed plumbers and fitters;