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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(4) in Karnataka Education Act, 1983

(4)It shall come into force on such [date] [Act came into force w.e.f. 1-6-1995 by notification. Text of the notification is at the end of Act.] as the State Government may, by notification, appoint and different dates may be appointed for different provisions of the Act.