Supreme Court - Daily Orders
The Commissioner Of Income Tax Tds 2 vs Times Global Broadcasting Co. Ltd. on 2 July, 2019
Bench: S. Abdul Nazeer, R. Subhash Reddy
ITEM NO.49 COURT NO.15 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19115/2019
(Arising out of impugned final judgment and order dated 03-12-2018
in ITA No. 605/2016 passed by the High Court Of Judicature At
Bombay)
THE COMMISSIONER OF INCOME TAX TDS 2 Petitioner(s)
VERSUS
TIMES GLOBAL BROADCASTING CO. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.85410/2019-CONDONATION OF DELAY
IN FILING and IA No.85611/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
WITH
Diary No(s). 18980/2019 (IX)
(FOR ADMISSION and I.R. and IA No.88678/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s). 19009/2019 (IX)
(FOR ADMISSION and I.R. and IA No.85439/2019-CONDONATION OF DELAY
IN FILING)
Date : 02-07-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s)
Mr. Arijit Prasad, Sr.Adv.
Mr. Pranay Ranjan, Adv.
Mr. H.R. Rao, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Special Leave Petition(Civil) No.16633 of 2018.
Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2019.07.03 16:23:41 IST Reason:(RAJINDER KAUR) (SUKHBIR PAUL KAUR) BRANCH OFFICER AR-CUM-PS