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Supreme Court - Daily Orders

The Commissioner Of Income Tax Tds 2 vs Times Global Broadcasting Co. Ltd. on 2 July, 2019

Bench: S. Abdul Nazeer, R. Subhash Reddy

     ITEM NO.49                               COURT NO.15                  SECTION IX

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19115/2019

     (Arising out of impugned final judgment and order dated 03-12-2018
     in ITA No. 605/2016 passed by the High Court Of Judicature At
     Bombay)

     THE COMMISSIONER OF INCOME TAX TDS 2                                  Petitioner(s)

                                                     VERSUS

     TIMES GLOBAL BROADCASTING CO. LTD.                                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.85410/2019-CONDONATION                     OF DELAY
     IN FILING and IA No.85611/2019-EXEMPTION FROM FILING C/C                     OF THE
     IMPUGNED JUDGMENT )
     WITH
     Diary No(s). 18980/2019 (IX)
     (FOR ADMISSION and I.R. and IA No.88678/2019-CONDONATION                     OF DELAY
     IN FILING)
     Diary No(s). 19009/2019 (IX)
     (FOR ADMISSION and I.R. and IA No.85439/2019-CONDONATION                     OF DELAY
     IN FILING)

     Date : 02-07-2019 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY

     For Petitioner(s)
                                         Mr. Arijit Prasad, Sr.Adv.
                                         Mr. Pranay Ranjan, Adv.
                                         Mr. H.R. Rao, Adv.
                                         Mrs. Anil Katiyar, AOR
     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with Special Leave Petition(Civil) No.16633 of 2018.

Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2019.07.03 16:23:41 IST Reason:

(RAJINDER KAUR) (SUKHBIR PAUL KAUR) BRANCH OFFICER AR-CUM-PS