Section 4(4) in Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019

[Cites 0, Cited by 0] [Section 4] [Entire Act]

(4)The District Level Inspection Committee shall comprise of following members, namely:-

(i) DeputyCommissioner;	Chairman
(ii) Civil Surgeon;	Member
(iii) District Social Security Officer;	Member-Secretary

(iv)two members of the civil society working in the area of welfare of senior citizens; and

(v)two representatives of the District Red Cross Society.

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