Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Punjab - Subsection

Section 39(3) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020

(3)The Punjab State Master Register would be subsequently digitized within two years.