Supreme Court - Daily Orders
Commissioner Of Income Tax, Sambalpur vs Kamaljeet Singh Ahluwalia on 5 January, 2024
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.41 COURT NO.12 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14344/2017
(Arising out of impugned final judgment and order dated 31-08-2016
in WPC No. 1199/2015 passed by the High Court Of Orissa At Cuttack)
COMMISSIONER OF INCOME TAX, SAMBALPUR Petitioner(s)
VERSUS
KAMALJEET SINGH AHLUWALIA & ORS. Respondent(s)
Date : 05-01-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. H R Rao, Adv.
Mr. Akshay Jain, Adv.
Mr. Annirudh Sharma Ii, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Siddharth Sinha, Adv.
Mr. Prashant Singh Ii, Adv.
Mr. Vivek Chaudhuri, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Shiv Mangal Sharma, Adv.
Ms. Nidhi Jaswal, Adv.
M/S. Aura & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2024.01.06 10:59:47 IST Reason: