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Supreme Court - Daily Orders

Commissioner Of Income Tax, Sambalpur vs Kamaljeet Singh Ahluwalia on 5 January, 2024

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.41                          COURT NO.12                 SECTION XI-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   14344/2017

     (Arising out of impugned final judgment and order dated 31-08-2016
     in WPC No. 1199/2015 passed by the High Court Of Orissa At Cuttack)

     COMMISSIONER OF INCOME TAX, SAMBALPUR                           Petitioner(s)

                                                VERSUS

     KAMALJEET SINGH AHLUWALIA & ORS.                                Respondent(s)

     Date : 05-01-2024 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE MANOJ MISRA

     For Petitioner(s)              Mr. N Venkatraman, A.S.G.
                                   Mr. Raj Bahadur Yadav, AOR
                                   Mr. H R Rao, Adv.
                                   Mr. Akshay Jain, Adv.
                                   Mr. Annirudh Sharma Ii, Adv.
                                   Mr. Rupesh Kumar, Adv.
                                   Mr. Siddharth Sinha, Adv.
                                   Mr. Prashant Singh Ii, Adv.
                                    Mr. Vivek Chaudhuri, Adv.

                                    Mrs. Anil Katiyar, AOR

     For Respondent(s)             Mr. Shiv Mangal Sharma, Adv.
                                   Ms. Nidhi Jaswal, Adv.
                                   M/S. Aura & Co., AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

List after two weeks.

(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2024.01.06 10:59:47 IST Reason: