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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(2)Where any sanction has been accorded under sub-rule (1), no panchayat employee giving such evidence shall criticize the policy or any action of the Central Government or of a State Government or any local body institutions.