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State of Tamilnadu - Section

Section 20 in Tamil Nadu Universities Laws (Third Amendment) Act, 2022 .

20. Amendment of section 17.

In section 17 of the Tamil Nadu Teachers Education University Act, 2008 (hereafter in this Part referred to as the 2008 Act), in sub-section (1), in clause (a, the expression " or a deaf-mute " shall be omitted.