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Union of India - Section

Section 4 in The Indian Post Office Rules, 1933

4.

Business Reply Envelopes, Business Reply Letter Cards and Business Reply Cards shall be transmitted without prepayment of postage and shall be charged on delivery with a handling charge of rupee one per article of such Business Reply Envelopes, Business Reply Letter Cards and Business Reply Cards in addition to the postage specified for such article in rule 1.Vide GSE 23 (E) dated 11th January 2002II - Foreign Postal Articles