Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(f) in The Maharashtra Aerial Ropeways Act, 1956

(f)such maps, plans, sections and drawings in connection therewith as the State Government may require in order to form an idea of the proposal.