Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(xxvi) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979 (xxvi)"Ground floor" shall mean the storey which has its floor surface nearest to the ground around the building.
