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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(g) in Jammu and Kashmir Civil Services (Higher Standard Pay Scale Scheme) Rules, 1996

(g)such of the categories of posts/employees, for which special treatment is expressly provided or may be provided under any law or Rule or Notification or Order for the time being in force: