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[Cites 0, Cited by 0] [Section 000(6)] [Section 000] [Entire Act]

State of Andhra Pradesh - Subsection

Section 000(6)(a) in Andhra Pradesh Co-Operative Societies Rules, 1964

(a)on an application to the Registrar of the district, in which the cause of action arose, the decision shall be enforced as provided in Rule 52 ,