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Delhi High Court - Orders

Sh.Ravinder Gupta Deceased His Lr vs Sh. Virender Mohan Deceased Through Lr ... on 10 March, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~59
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     RFA 656/2022 & C.M. APPL. 54807/2022 (stay)
                                SH.RAVINDER GUPTA DECEASED HIS LR ..... Appellant
                                             Through: Mr. Madan Lal Sharma and
                                             Mr. Priyankar Kaushik, Advocates

                                                    versus

                                SH. VIRENDER MOHAN DECEASED THROUGH LR AND
                                ORS                                ..... Respondents
                                              Through: Mr. Achal Gupta, Advocate for
                                              DDA.
                                              Mr. Rishabh Tomar, Advocate for R-15 to
                                              19.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                    ORDER

% 10.03.2023 Learned counsel appearing on behalf of Appellant submits that Respondent No.6 has expired and he will be taking requisite steps in this regard.

Mr. Rishabh Tomar, learned counsel accepts notice on behalf of Respondents No.15 to 19.

Issue fresh notice to Respondents No.2 to 5 and 7 to 14, through all permissible modes, returnable on 10.04.2023 before the learned Registrar.

Interim orders to continue till the next date of hearing.

JYOTI SINGH, J MARCH 10, 2023/kks Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:14.03.2023 12:45:06