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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(2)(ii) in Occupational Safety, Health and Working Conditions Code, 2020

(ii)the expression "Panchayat" has the same meaning as assigned to it in clause (d) of article 243 of the Constitution.