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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Maharashtra - Subsection

Section 95(3) in Maharashtra Police Act

(3)Weights and measures purporting to be of the same denomination as weights and measures, the standards where of are kept under any law from time in force shall, if they do not correspond with the said standards, be deemed to be false within the meaning of this section.